Saurabh Singh @ Prince vs State Of U.P.
2019 Latest Caselaw 4331 ALL

Citation : 2019 Latest Caselaw 4331 ALL
Judgement Date : 9 May, 2019

Allahabad High Court

Saurabh Singh @ Prince vs State Of U.P. on 9 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19558 of 2019
 

 
Applicant :- Saurabh Singh @ Prince
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abrar Ahmad Siddiqui
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Deepak Dubey, learned counsel filed Vakalatnama on behalf of complainant, be taken on record.

Learned counsel for the complainant as well as learned A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 11.7.2019 showing the name of Sri Deepak Dubey as counsel for the complainant.

Order Date :- 9.5.2019

Masarrat

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