Rajaram Yadav @ Harish Chandra vs State Of U.P.
2019 Latest Caselaw 4285 ALL

Citation : 2019 Latest Caselaw 4285 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Rajaram Yadav @ Harish Chandra vs State Of U.P. on 8 May, 2019

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19440 of 2019
 

 
Applicant :- Rajaram Yadav @ Harish Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Yadav,Vijay Bahadur Yadadv
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed by learned A.G.A. for the State, one week's time is granted to seek instructions.

List on 16.05.2019 as fresh.

Order Date :- 8.5.2019

Pr/-

Download the LatestLaws.com Mobile App