Karan Singh vs State Of U.P.
2019 Latest Caselaw 4277 ALL

Citation : 2019 Latest Caselaw 4277 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Karan Singh vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7321 of 2018
 

 
Applicant :- Karan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suneel Kumar Mishra,Ajay Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 8.5.2019

Masarrat

Download the LatestLaws.com Mobile App