Ajit Kumar Mishra vs State Of U.P.
2019 Latest Caselaw 4276 ALL

Citation : 2019 Latest Caselaw 4276 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Ajit Kumar Mishra vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18680 of 2017
 

 
Applicant :- Ajit Kumar Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Mishra,Brijesh Sahai
 
Counsel for Opposite Party :- G.A.,Rupendra Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of the applicant, is taken on record.

List in the next cause list.

Order Date :- 8.5.2019

Masarrat

Download the LatestLaws.com Mobile App