Ram Khiladi And Another vs State Of U.P.
2019 Latest Caselaw 4275 ALL

Citation : 2019 Latest Caselaw 4275 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Ram Khiladi And Another vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26767 of 2017
 
Applicant :- Ram Khiladi And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Satsangi,Mohan Lal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Vide order dated 1.2.2019 the progress report of trial was called for from Session Judge concern but the Session Judge concern has not sent detailed report, therefore, complete report with regard to progress of trial was again called for from the Session Judge concern vide order dated 1.4.2019 but the record shows that the same is awaited.

Issue reminder again to the Session Judge concern for sending the complete progress report of trial within a period of 15 days.

List thereafter.

Order Date :- 8.5.2019

Masarrat

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