Citation : 2019 Latest Caselaw 4272 ALL
Judgement Date : 8 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 6706 of 2018 Appellant :- Vikal Singh And 2 Others Respondent :- State Of U.P. Counsel for Appellant :- Ishwar Chandra Tyagi Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
The lower court record is said to have been received.
Office to prepare paper book within three months.
List in due course for final hearing.
Order Date :- 8.5.2019
RCT/-
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