Phool Chandra vs State Of U.P.
2019 Latest Caselaw 4271 ALL

Citation : 2019 Latest Caselaw 4271 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Phool Chandra vs State Of U.P. on 8 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 7586 of 2018
 

 
Appellant :- Phool Chandra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Kumar Sonker
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The lower court record is said to have been received.

Office to prepare paper book within four months.

List in due course for final hearing along with connected appeals.

Order Date :- 8.5.2019

RCT/-

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