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Bhupendra Singh And 6 Ors. vs State Of U.P. Thru ...
2019 Latest Caselaw 4267 ALL

Citation : 2019 Latest Caselaw 4267 ALL
Judgement Date : 8 May, 2019

Allahabad High Court
Bhupendra Singh And 6 Ors. vs State Of U.P. Thru ... on 8 May, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1855 of 2017
 
Petitioner :- Bhupendra Singh And 6 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Services & Ors
 
Counsel for Petitioner :- Vijay Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency in the matter, but due to paucity of time, it could not be taken up.

List this petition on 15.05.2019 in terms of earlier order.

Order Date :- 8.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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