Dr. Jitendra Mani Tripathi And ... vs State Of U.P. Thru Secy. Higher ...
2019 Latest Caselaw 4265 ALL

Citation : 2019 Latest Caselaw 4265 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Dr. Jitendra Mani Tripathi And ... vs State Of U.P. Thru Secy. Higher ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 26493 of 2005
 

 
Petitioner :- Dr. Jitendra Mani Tripathi And Another
 
Respondent :- State Of U.P. Thru Secy. Higher Secondary Edu. And Ors.
 
Counsel for Petitioner :- Surya Narayan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed list on 23.5.2019 showing name of Sri S.N. Tripathi as counsel for the petitioner alongwith the office report regarding service on respondents 5 to 7.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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