The U.O.I. Thru Secretary M.O.D. ... vs Central Administrative Tribunal ...
2019 Latest Caselaw 4264 ALL

Citation : 2019 Latest Caselaw 4264 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

The U.O.I. Thru Secretary M.O.D. ... vs Central Administrative Tribunal ... on 8 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 11776 of 2017
 

 
Petitioner :- The U.O.I. Thru Secretary M.O.D. New Delhi And Another
 
Respondent :- Central Administrative Tribunal Allahabad And Another
 
Counsel for Petitioner :- Shekhar Kumar Yadav
 
Counsel for Respondent :- Shyamal Narain
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Parties have commenced their arguments, it will continue tomorrow.

Put up tomorrow, i.e. on 09.5.2019.

Order Date :- 8.5.2019

Pramod Tripathi

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