Smt. Sheela Devi vs State Of U.P. And Others
2019 Latest Caselaw 4263 ALL

Citation : 2019 Latest Caselaw 4263 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Smt. Sheela Devi vs State Of U.P. And Others on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 27538 of 2005
 

 
Petitioner :- Smt. Sheela Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rama Nand Pandey,Pradeep Narain Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Rama Nand Pandey, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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