Hari Mohan Tiwari vs Dist Magistrate Allahabad And ...
2019 Latest Caselaw 4262 ALL

Citation : 2019 Latest Caselaw 4262 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Hari Mohan Tiwari vs Dist Magistrate Allahabad And ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 27730 of 2005
 

 
Petitioner :- Hari Mohan Tiwari
 
Respondent :- Dist Magistrate Allahabad And Others
 
Counsel for Petitioner :- Saral Srivastava
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Issue notice to the petitioner to engage another counsel as his previous counsel has since been elevated to the Bench of this Court.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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