Dr. Neyaz Ahmad Daudi vs State Of U.P. Thru Prin. Secy. ...
2019 Latest Caselaw 4260 ALL

Citation : 2019 Latest Caselaw 4260 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Dr. Neyaz Ahmad Daudi vs State Of U.P. Thru Prin. Secy. ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 49112 of 2005
 

 
Petitioner :- Dr. Neyaz Ahmad Daudi
 
Respondent :- State Of U.P. Thru Prin. Secy. Education And Others
 
Counsel for Petitioner :- G.K. Singh,A.A.Khan,Faheem Ahmad,Gulab Chandra,Muqeem Ahmad,S.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Ajay Bhanot,B.N.Pandey,Faheem Ahmad,J.B. Singh,J.P.Singh,M. Shahid,Nilinjay Pandey,R.P.Singh,S.C.,Santosh Kumar Nigam
 

 
Hon'ble Manoj Kumar Gupta,J.

Heard counsel for the parties in part.

Put up tomorrow for further hearing.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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