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Harey Ram Pandey vs State Of U.P. And Others
2019 Latest Caselaw 4259 ALL

Citation : 2019 Latest Caselaw 4259 ALL
Judgement Date : 8 May, 2019

Allahabad High Court
Harey Ram Pandey vs State Of U.P. And Others on 8 May, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 54187 of 2004
 

 
Petitioner :- Harey Ram Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Kumar
 
Counsel for Respondent :- C.S.C.,Santosh Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Supplementary affidavit, in compliance of order dated 28.3.2019, has been filed by the petitioner and the same is taken on record.

Learned standing counsel is granted two weeks time to file supplementary counter affidavit.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

 

 

 
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