Kamala Prasad And Others vs Banaras Hindu University ...
2019 Latest Caselaw 4258 ALL

Citation : 2019 Latest Caselaw 4258 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Kamala Prasad And Others vs Banaras Hindu University ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 55366 of 2004
 

 
Petitioner :- Kamala Prasad And Others
 
Respondent :- Banaras Hindu University Varanasi Thru Registrar And Others
 
Counsel for Petitioner :- Vikram D Chauhan,A.K. Singh,Ashok Khare
 
Counsel for Respondent :- V K Upadhyay,Ajay Singh,Hem Pratap Singh,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

There is a request for adjournment on behalf of Sri V. K. Upadhyay learned senior counsel as he is not well.

List on 22.5.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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