Krishna Kumar Agrawal ... vs Up Power Corporation Ltd Lucknow ...
2019 Latest Caselaw 4257 ALL

Citation : 2019 Latest Caselaw 4257 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Krishna Kumar Agrawal ... vs Up Power Corporation Ltd Lucknow ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 49223 of 2004
 

 
Petitioner :- Krishna Kumar Agrawal K.K.Agrawal
 
Respondent :- Up Power Corporation Ltd Lucknow And Others
 
Counsel for Petitioner :- Govind Krishna,S.K. Tyagi
 
Counsel for Respondent :- ,Awadhesh Kumar Saxena,Ranjeet Saxena,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Govind Krishna, counsel for the petitioner.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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