Dr. Kundan Kumar vs The Banaras Hidu University ...
2019 Latest Caselaw 4256 ALL

Citation : 2019 Latest Caselaw 4256 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Dr. Kundan Kumar vs The Banaras Hidu University ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 32184 of 2003
 

 
Petitioner :- Dr. Kundan Kumar
 
Respondent :- The Banaras Hidu University Varanasi And Others
 
Counsel for Petitioner :- Aseem Kumar Rai
 
Counsel for Respondent :- V.K. Upadhyaya,Pankaj Naqvi,S.C.,Sunil Kumar Tripathi,V.B.Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed on behalf of counsel for the petitioner, the case is passed over for a day.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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