Kapil Alias Kala vs State Of U.P.
2019 Latest Caselaw 4252 ALL

Citation : 2019 Latest Caselaw 4252 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Kapil Alias Kala vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4872 of 2019
 

 
Applicant :- Kapil Alias Kala
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brij Lal Shukla,A.C.Srivastava
 
Counsel for Opposite Party :- G.A.,Vikrant Rana
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list as peremptorily.

Learned counsel for the applicant shall inform about this order in writing to the learned counsel for the complainant.

Order Date :- 8.5.2019

Masarrat

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