Rakesh vs State Of U.P.
2019 Latest Caselaw 4251 ALL

Citation : 2019 Latest Caselaw 4251 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Rakesh vs State Of U.P. on 8 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6414 of 2018
 

 
Appellant :- Rakesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaytri Rajput,Indra Pal Singh Rajpoot,Vimlendu Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The lower court record is said to have been received.

Office to prepare paper book within three months.

List in due course for final hearing.

Order Date :- 8.5.2019

RCT/-

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