Citation : 2019 Latest Caselaw 4249 ALL
Judgement Date : 8 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 7311 of 2018 Appellant :- Sajan Respondent :- State Of U.P. Counsel for Appellant :- M.P.S. Chauhan Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
The lower court record is said to have been received.
Office to prepare paper book within four months.
List in due course for final hearing.
Order Date :- 8.5.2019
RCT/-
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