Subhash Chand vs Food Corporation Of India Thru ...
2019 Latest Caselaw 4248 ALL

Citation : 2019 Latest Caselaw 4248 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Subhash Chand vs Food Corporation Of India Thru ... on 8 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6997 of 2018
 
Petitioner :- Subhash Chand
 
Respondent :- Food Corporation Of India Thru Chairman Cum M.D. & Ors.
 
Counsel for Petitioner :- Anuj Kudesia
 
Counsel for Respondent :- Kamesh Gupta,Anurag Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

This case was mentioned in the morning for taking up pressing urgency in the matter, but due to paucity of time, it could not be taken up.

List this petition on 15.05.2019 at 3:00 p.m.

Order Date :- 8.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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