Dinesh Chandra Tiwari vs State Of U.P. Thru Secy. Coop. And ...
2019 Latest Caselaw 4247 ALL

Citation : 2019 Latest Caselaw 4247 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Dinesh Chandra Tiwari vs State Of U.P. Thru Secy. Coop. And ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 23125 of 2005
 

 
Petitioner :- Dinesh Chandra Tiwari
 
Respondent :- State Of U.P. Thru Secy. Coop. And Others
 
Counsel for Petitioner :- Arun Kumar Tripathi,G.D. Mishra
 
Counsel for Respondent :- C.S.C.,U.P.Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner states that he has no instruction in the matter.

Accordingly, the petition is dismissed for want of prosecution.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

Download the LatestLaws.com Mobile App