Sahab Singh And Another vs State Of U.P. And Others
2019 Latest Caselaw 4246 ALL

Citation : 2019 Latest Caselaw 4246 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Sahab Singh And Another vs State Of U.P. And Others on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 27700 of 2004
 

 
Petitioner :- Sahab Singh And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- ,Amit Saxena,Balwant Singh,C.K. Mishra,C.K. Misra
 
Counsel for Respondent :- C.S.C.,Amit Saxena,J.K. Srivastava,R.K. Srivastava,Rahul Sripat,Sandeep Kumar,Vikas Budhwar
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Amit Saxena, counsel for the petitioners.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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