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Bhagwan Din And Another vs District Magistrate Kaushambi ...
2019 Latest Caselaw 4245 ALL

Citation : 2019 Latest Caselaw 4245 ALL
Judgement Date : 8 May, 2019

Allahabad High Court
Bhagwan Din And Another vs District Magistrate Kaushambi ... on 8 May, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 25477 of 2003
 

 
Petitioner :- Bhagwan Din And Another
 
Respondent :- District Magistrate Kaushambi And Others
 
Counsel for Petitioner :- Amar Nath Tripathi,Rajendra Kumar Dubey,Santosh Kumar Pandey,W.A. Siddiqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

 

 

 
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