Santosh Kumar Singh And Others vs State Of U.P. Thru Secy. Education ...
2019 Latest Caselaw 4244 ALL

Citation : 2019 Latest Caselaw 4244 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Santosh Kumar Singh And Others vs State Of U.P. Thru Secy. Education ... on 8 May, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 21825 of 2002
 

 
Petitioner :- Santosh Kumar Singh And Others
 
Respondent :- State Of U.P. Thru Secy. Education And Ors.
 
Counsel for Petitioner :- Anil Bhushan,Arpan Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Amendment application filed today is taken on record.

Learned standing counsel is granted two weeks' time to file counter affidavit/ objection to the amendment application.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2019

skv

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