Ravikant Chaubey And 3 Ors vs State Of U.P. And Another
2019 Latest Caselaw 4230 ALL

Citation : 2019 Latest Caselaw 4230 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Ravikant Chaubey And 3 Ors vs State Of U.P. And Another on 7 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 
Criminal Misc. Time Extension Application No. 1 of 2019
 
In
 

 
Case :- APPLICATION U/S 482 No. - 8896 of 2019
 

 
Applicant :- Ravikant Chaubey And 3 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Bijai Prakash Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.

Learned counsel for the applicants submits that this is the first time extension application moved on behalf of the applicants for the grant of extension of time.

The time extension application is allowed.

As prayed, 10 days further time from today is granted for the applicants to appear and surrender before the court below pursuant to the earlier order of this court dated 7/3/2019. In case, the applicants do not appear before the court below within the aforesaid extended period, no further time shall be granted.

Order Date :- 7.5.2019

Masarrat