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Ravindra Singh vs State Of U.P.
2019 Latest Caselaw 4228 ALL

Citation : 2019 Latest Caselaw 4228 ALL
Judgement Date : 7 May, 2019

Allahabad High Court
Ravindra Singh vs State Of U.P. on 7 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19204 of 2019
 

 
Applicant :- Ravindra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Anshuman Singh holding brief of Sri Rajesh Kumar Yadav, learned counsel for the applicant, put up on 14.5.2019 as fresh. In the meantime, learned A.G.A. may seek instruction in the matter.

Order Date :- 7.5.2019

Masarrat

 

 

 
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