Manju Lata vs State Of U.P. And 2 Others
2019 Latest Caselaw 4218 ALL

Citation : 2019 Latest Caselaw 4218 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Manju Lata vs State Of U.P. And 2 Others on 7 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 135 of 2019
 

 
Applicant :- Manju Lata
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Yashpal Yadav,Brijesh Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This is bail cancellation application.

List with previous papers before appropriate bench.

Order Date :- 7.5.2019

Masarrat

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