Citation : 2019 Latest Caselaw 4215 ALL
Judgement Date : 7 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 2465 of 2019 Appellant :- Brahmanand And Another Respondent :- State Of U.P. Counsel for Appellant :- Sushil Kumar Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list and connect with Criminal Appeal Nos. 1754 of 2019 and 2220 of 2019.
Order Date :- 7.5.2019
RCT/-
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