Manna @ Shashi Kant vs State Of U.P. And 3 Others
2019 Latest Caselaw 4210 ALL

Citation : 2019 Latest Caselaw 4210 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Manna @ Shashi Kant vs State Of U.P. And 3 Others on 7 May, 2019

Bench: Vipin Sinha, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12176 of 2019
 

 
Petitioner :- Manna @ Shashi Kant
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sudhakar Shukla,Diwakar Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Vipin Sinha,J.

Hon'ble Ifaqat Ali Khan,J.

Heard learned counsel for the petitioner and Sri Rajesh Mishra, learned AGA for the State.

After hearing the matter at some length, the counsel for the petitioner prayed that he may be permitted to withdraw the writ petition with liberty to file a fresh writ petition.

Accordingly, the writ petition is dismissed as withdrawn.

Order Date :- 7.5.2019

SKS

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