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M/S Sumer Singh Ramjeet Singh Mini ... vs State Of U.P. And 5 Others
2019 Latest Caselaw 4204 ALL

Citation : 2019 Latest Caselaw 4204 ALL
Judgement Date : 7 May, 2019

Allahabad High Court
M/S Sumer Singh Ramjeet Singh Mini ... vs State Of U.P. And 5 Others on 7 May, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 15766 of 2019
 

 
Petitioner :- M/S Sumer Singh Ramjeet Singh Mini Rice Mill
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Om Prakash Ojha,Rabindra Nath Ojha
 
Counsel for Respondent :- C.S.C.,Santosh Kumar Mishra
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

The petitioner is facing recovery of the value of 3897.30 quintal of rice as against 2466.09.020 quintal.

Learned Standing Counsel may verify the recovery in respect of the correct quantity of rice or if it has to be on lesser quantity.

Put up on Monday i.e. on 13.5.2019.

Order Date :- 7.5.2019

Pramod Tripathi

 

 

 
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