Jay Prakash And Anr. vs Central Bureau Of Investigation ...
2019 Latest Caselaw 4195 ALL

Citation : 2019 Latest Caselaw 4195 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Jay Prakash And Anr. vs Central Bureau Of Investigation ... on 7 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6873 of 2018
 

 
Appellant :- Jay Prakash And Anr.
 
Respondent :- Central Bureau Of Investigation Ghaziabad
 
Counsel for Appellant :- Amrendra Pratap Singh,Dharmendra Prasad Singh
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail rejected.

For orders, see my order of date passed in Criminal Appeal No. 7283 of 2018: Veer Singh Vs. CBI.

Order Date :- 7.5.2019

RCT/-

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