Imranulla And Another vs State Of U.P. Thru Secy. Urban ...
2019 Latest Caselaw 4191 ALL

Citation : 2019 Latest Caselaw 4191 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Imranulla And Another vs State Of U.P. Thru Secy. Urban ... on 7 May, 2019

Bench: Pradeep Kumar Baghel, Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 12665 of 2009
 

 
Petitioner :- Imranulla And Another
 
Respondent :- State Of U.P. Thru Secy. Urban Planning And Others
 
Counsel for Petitioner :- Pankaj Agrawal,Madhusudan Dikshit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Pankaj Bhatia,J.

Writ petition stands allowed.

For orders, see our order of date passed in Writ C No.12696 of 2009.

Order Date :- 7.5.2019

Hasnain

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