Rekha Devi vs State Of U.P.
2019 Latest Caselaw 4157 ALL

Citation : 2019 Latest Caselaw 4157 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Rekha Devi vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2258 of 2019
 

 
Appellant :- Rekha Devi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anand Kumar Singh
 
Counsel for Respondent :- G.A.,Anil Kumar,Rizwan Ahmad Siddiqui
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case is passed over on the illness slip of Sri Anil Kumar, learned counsel for the complainant.

As prayed, list in the week commencing 08.7.2019.

Order Date :- 6.5.2019

RCT/-

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