Kanahiya Lal @ Raja Bhaiya And Anr. vs State Of U.P.
2019 Latest Caselaw 4155 ALL

Citation : 2019 Latest Caselaw 4155 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Kanahiya Lal @ Raja Bhaiya And Anr. vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2741 of 2019
 

 
Appellant :- Kanahiya Lal @ Raja Bhaiya And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pradeep Kumar Rai,Kamal Krishna, Senior Advocate
 
Counsel for Respondent :- G.A.,Sanjay Kumar
 

 
Hon'ble Pradeep Kumar Srivastava,J.

List and connect with Criminal Appeal No. 3135 of 2019, peremptorily on 14.5.2019.

Order Date :- 6.5.2019

RCT/-

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