Chhota vs State Of U.P.
2019 Latest Caselaw 4152 ALL

Citation : 2019 Latest Caselaw 4152 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Chhota vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3997 of 2018
 

 
Appellant :- Chhota
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Virendra Singh Yadav,Abhinab Mishra,Rajesh Kumar Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Supplementary affidavit filed by learned counsel for the accused-appellant is taken on record.

Learned A.G.A. prays for and is granted three weeks and no more time to file counter affidavit.

List in the week commencing 15.7.2019.

Order Date :- 6.5.2019

RCT/-

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