Citation : 2019 Latest Caselaw 4148 ALL
Judgement Date : 6 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 2428 of 2019 Appellant :- Sirpal Yadav @ Sipahi Respondent :- State Of U.P. Counsel for Appellant :- Sriram Dhar Dubey,Brijesh Pratap Mishra Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Counter affidavit filed today by learned A.G.A. is taken on record.
Summon the lower court record.
List in the week commencing 13.8.2019.
Order Date :- 6.5.2019
RCT/-
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