Hukam Singh-Iii vs State Of U.P.
2019 Latest Caselaw 4143 ALL

Citation : 2019 Latest Caselaw 4143 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Hukam Singh-Iii vs State Of U.P. on 6 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 3280 of 2018
 

 
Petitioner :- Hukam Singh-Iii
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Pankaj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List in the first week of July, 2019.

Interim order, if any, granted earlier shall remain in operation till the next date of listing.

Order Date :- 6.5.2019

Pramod Tripathi

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