Union Of India Thruogh General ... vs Surendra Yadav And 6 Others
2019 Latest Caselaw 4141 ALL

Citation : 2019 Latest Caselaw 4141 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Union Of India Thruogh General ... vs Surendra Yadav And 6 Others on 6 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 20980 of 2018
 

 
Petitioner :- Union Of India Thruogh General Manager,North Eastern Railway And 3 Others
 
Respondent :- Surendra Yadav And 6 Others
 
Counsel for Petitioner :- Rajnish Kumar Rai
 
Counsel for Respondent :- Anand Kumar,Sudama Ram
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List in the first week of July, 2019.

Interim order, if any, granted earlier shall remain in operation till the next date of listing.

Order Date :- 6.5.2019

Pramod Tripathi

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