Citation : 2019 Latest Caselaw 4125 ALL
Judgement Date : 3 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17427 of 2019 Applicant :- Salim Opposite Party :- State Of U.P. Counsel for Applicant :- Pooja Chaudhary Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of applicant, is taken on record.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List thereafter.
Order Date :- 3.5.2019
Masarrat
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