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Saheb Lal @ Sanjay (Adult) vs State Of U.P.
2019 Latest Caselaw 4122 ALL

Citation : 2019 Latest Caselaw 4122 ALL
Judgement Date : 3 May, 2019

Allahabad High Court
Saheb Lal @ Sanjay (Adult) vs State Of U.P. on 3 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18669 of 2019
 

 
Applicant :- Saheb Lal @ Sanjay (Adult)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hari Prakash Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant is permitted to implead the informant as O.P. No. 2.

Issue notice to O.P. No. 2 returnable at an early date.

List after service of notice upon O.P. No. 2.

Order Date :- 3.5.2019

Masarrat

 

 

 
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