Citation : 2019 Latest Caselaw 4118 ALL
Judgement Date : 3 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18793 of 2019 Applicant :- Brahma Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Narendra Nath Tripathi Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Sri Girish Kumar Singh, learned counsel filed Vakalatnama on behalf of complainant, be taken on record.
This is 2nd bail application of the applicant.
List with previous papers before appropriate bench.
Order Date :- 3.5.2019
Masarrat
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