Trivendra vs State Of U.P.
2019 Latest Caselaw 4116 ALL

Citation : 2019 Latest Caselaw 4116 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Trivendra vs State Of U.P. on 3 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18872 of 2019
 

 
Applicant :- Trivendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.C. Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri I. M. Khan, learned counsel filed Vakalatnama on behalf of complainant, is taken on record.

This is 2nd bail application of the applicant.

List with previous papers before appropriate bench.

Order Date :- 3.5.2019

Masarrat

Download the LatestLaws.com Mobile App