Bhante @ Rajaram vs State Of U.P.
2019 Latest Caselaw 4115 ALL

Citation : 2019 Latest Caselaw 4115 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Bhante @ Rajaram vs State Of U.P. on 3 May, 2019

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8420 of 2019
 

 
Applicant :- Bhante @ Rajaram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Mohan Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

In Re: Correction Application No.01 of 2019

This is a correction application for correcting order dated 25.03.2019.

In the third line of second paragraph and in the second line of the last paragraph of the order dated 25.03.2019, where Complaint Case No.808 of 2012 is mentioned, now it should be read as Complaint Case No.808 of 2017.

The application is accordingly, allowed.

Order Date :- 3.5.2019

Pr/-

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