Babu Lal vs State Of U.P.
2019 Latest Caselaw 4114 ALL

Citation : 2019 Latest Caselaw 4114 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Babu Lal vs State Of U.P. on 3 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15641 of 2018
 

 
Applicant :- Babu Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Babu Ram Yadav,Ganesh Pandey,P.K. Singh,Salil Krishna,Shailendra Kumar Rai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 3.5.2019

Masarrat

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