Yogendra Kumar @ Rajeev Jayveer ... vs State Of U.P.
2019 Latest Caselaw 4111 ALL

Citation : 2019 Latest Caselaw 4111 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Yogendra Kumar @ Rajeev Jayveer ... vs State Of U.P. on 3 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2290 of 2018
 

 
Applicant :- Yogendra Kumar @ Rajeev Jayveer Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mr Mukesh Kumar Maurya,Rajesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.,Bratendra Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.+

Order Date :- 3.5.2019

Masarrat

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