Sitaram Prajapati vs State Of U.P. And 3 Others
2019 Latest Caselaw 4107 ALL

Citation : 2019 Latest Caselaw 4107 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Sitaram Prajapati vs State Of U.P. And 3 Others on 3 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1290 of 2019
 

 
Appellant :- Sitaram Prajapati
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Appellant :- Ajit Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Admit.

2. Issue notice to the respondent by speed / registered post.

3. Call for record of Court below.

4. Steps be taken immediately.

Order Date :- 3.5.2019

Mukesh

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