Mewa Lal vs Vishwanath And Another
2019 Latest Caselaw 4104 ALL

Citation : 2019 Latest Caselaw 4104 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Mewa Lal vs Vishwanath And Another on 3 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 52 of 1988
 

 
Appellant :- Mewa Lal
 
Respondent :- Vishwanath And Another
 
Counsel for Appellant :- U.K.Misra,Rama Shankar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri Mishra, list on 14.5.2019. It is made clear that it shall not be adjourned further.

Order Date :- 3.5.2019

Mukesh

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