Mritunjay Singh vs Haidwar Ram And 8 Others
2019 Latest Caselaw 4102 ALL

Citation : 2019 Latest Caselaw 4102 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Mritunjay Singh vs Haidwar Ram And 8 Others on 3 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 529 of 2019
 

 
Appellant :- Mritunjay Singh
 
Respondent :- Haidwar Ram And 8 Others
 
Counsel for Appellant :- Saurabh Pratap Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

To be heard with First Appeal From Order Defective No. 87 of 2019, First Appeal From Order No.2236 of 2014 and First Appeal From Order No.2240 of 2014.

Issue notice to the respondents by speed / registered post on the delay condonation application returnable on 8.7.2019.

Steps be taken immediately.

Order Date :- 3.5.2019

Mukesh

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