Alka Devi And 2 Others vs Bipin Kumar Tripathi And 6 Others
2019 Latest Caselaw 4100 ALL

Citation : 2019 Latest Caselaw 4100 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Alka Devi And 2 Others vs Bipin Kumar Tripathi And 6 Others on 3 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 532 of 2019
 

 
Appellant :- Alka Devi And 2 Others
 
Respondent :- Bipin Kumar Tripathi And 6 Others
 
Counsel for Appellant :- Arvind Singh,Krishna Murari Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents on the delay condonation application by speed / registered post returnable on 1st August, 2019.

Steps be taken immediately.

Order Date :- 3.5.2019

Mukesh

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